Section 13(2)(xiv) in Central Silk Board Act, 1948.

[Cites 0, Cited by 1] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(xiv) in Central Silk Board Act, 1948.

(xiv)the staff which may be employed by the Board and the pay and allowances, leave and other conditions of service of officers and other employees of the Board;

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Union of India - Subsection

Section 13(2)(xiv) in Central Silk Board Act, 1948.