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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Nims University Rajasthan, Jaipur Act, 2008

(2)The Proctor shall be responsible for the maintenance of discipline among the students and keep the various student's unions advised of the various polices and practices in the University.