Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 79] [Entire Act] Union of India - Subsection Section 79(iv) in The Sikh Gurdwaras Act, 1925 (iv)[ if he has served as a member for more than two years.] [Added by Punjab Act 11 of 1954, Section 2. Previously clause (iv) was omitted by Punjab Act 11 of 1944, Section 18.]
