Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(2) in The Merchant Shipping (Fire Appliances) Rules, 1969 (2)Where more than one such outfit is provided they shall be kept in readily accessible and widely separated positions which are not likely to be cut off in the event of fire.
