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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(34) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

34.0All personnel working in the area or in the vicinity shall be prohibited from bringing matches, lighters or flints and other material likely to cause ignition or spark or fire hazard.