Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 37 in The Nathdwara Temple Act, 1959 37. Bar to suit or proceeding. - No suit or proceeding shall lie in any court against the State Government for anything done or purported to be done by it under the provisions of this Act.
