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State of Puducherry - Section

Section 27 in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

27. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the Government or any officer of the Government or the Corporation or any officer or other person authorised by the Corporation for anything which is, in good faith done or intended to be done under this Act.