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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14)(m) in The Darjeeling Gorkha Hill Council Act, 1988

(m)"Panchayat Samiti" means a Panchayat Samiti constituted under section 94 of the West Bengal Panchayat Act, 1973;