Himachal Pradesh High Court
Pushpa Sharma & Ors. vs . State Of H.P. & Ors. on 19 December, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Pushpa Sharma & Ors. vs. State of H.P. & Ors.
a/w connected matters .
Item No. D-1 LPAs No. 11 to 16 of 2024 LPA No. 11 of 2024 19.12.2025 Present: Mr. Onkar Jairath, Advocate, for the appellants.
Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 & 2-State.
of Mr. Parmod Thakur, Advocate, for respondent No.3.
Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Pardeep rt Sharma, Advocate, for respondents No.4 to 19.
Mr. Nitin Thakur, Advocate, for profroma respondents No. 55 to 59, 61 & 64.
Mr. Paras Dhaulta, Advocate, for respondents No. 50, 51, 53, 54, 72, 74, 75, 78 to 81, 83, 85 & 86.
LPA No. 12 to 2024 Mr. Onkar Jairath, Advocate, for the appellants.
Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 & 2-State.
Mr. Parmod Thakur, Advocate, for respondent No. 3.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Pardeep Sharma, Advocate, for respondents No. 4 to 42. Mr. Nitin Thakur, Advocate, for proforma respondents No. 79, 80 to 83, 85 & 88.
Mr. Paras Dhaulta, Advocate, for respondents No. 74, 75, 77, 78, 96 to 99, 101 to 110.
LPA No. 13 of 2024Mr. Paras Dhaulta, Advocate, for the appellants.
Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 & 2-State.
Mr. Parmod Thakur, Advocate, for respondent No. 3.
::: Downloaded on - 19/12/2025 20:48:10 :::CISMr. Sanjeev Bhushan, Senior Advocate with Mr. Pardeep Sharma, Advocate, for respondents No. 4 to
19. .
Mr. Onkar Jairath, Advocate, for proforma respondents No. 22, 24, 27 to 30, 33, 35 to 37, 40, 43 to 47, 49, 51 to 54, 56, 60 to 63, 65 to 68, 71, 72, 74, 75, 80, 81, 91 & 92.
Mr. Nitin Thakur, Advocate, for proforma respondents No. 94 to 98, 100 & 103.
of LPA No. 14 of 2024 Mr. Nitin Thakur, Advocate, for the appellants. rt Mr. Arsh Rattan, Deputy Advocate respondents No. 1 & 2-State.
General, for Mr. Parmod Thakur, Advocate, for respondent No. 3.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Pardeep Sharma, Advocate, for respondents No. 4 to
19. Mr. Onkar Jairath, Advocate, for proforma respondents No. 22, 24, 27 to 30, 33, 35 to 37, 40, 43 to 47, 49, 51 to 54, 56, 60 to 63, 65 to 68, 71, 72, 74, 75, 80, 81, 91 & 92.
Mr. Paras Dhaulta, Advocate, for respondents No. 93, 94, 96, 97, 107 to 110, 112 to 117, 118 to 121.
LPA No. 15 of 2024Mr. Paras Dhaulta, Advocate, for the appellants.
Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 & 2-State.
Mr. Parmod Thakur, Advocate, for respondent No. 3.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Pardeep Sharma, Advocate, for respondents No. 4 to
42. Mr. Onkar Jairath, Advocate, for proforma respondents No. 46, 48, 50 to 57, 59 to 61, 64, 65, 67 to 71, 73, 75 to 78, 80, 84 to 92, 95, 98, 104, 105, 115, 116 & 117.
Mr. Nitin Thakur, Advocate, for proforma respondents No. 118 to 122 & 124 to 127.
::: Downloaded on - 19/12/2025 20:48:10 :::CIS LPA No. 16 of 2024Mr. Nitin Thakur, Advocate, for the appellants.
.
Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 & 2-State.
Mr. Parmod Thakur, Advocate, for respondent No. 3.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Pardeep Sharma, Advocate, for respondents No. 4 to of
42. Mr. Onkar Jairath, Advocate, for proforma respondents No. 46, 48, 50 to 61, 64, 65, 67 to 71, 73, 75 to 78, 80, 84 to 87, 89 to 92, 95, 96, 98, 99, 104, 105, 115 & 116. rt Mr. Paras Dhaulta, Advocate, for respondents No. 117, 120, 121, 131 to 134, 136 to 145.
Notices issued for the service of respondents No. 22, 23, 29, 33, 36, 37, 44, 47, 60, 63, 71, 76, 77, 82 and 84 have been received back duly served.
2. Notice issued for the service of respondent No. 45 is still awaited. The same be awaited till the next date of hearing.
3. List on 02.01.2026. Amended memo of parties be filed in the meantime.
(G. S. Sandhawalia) Chief Justice (Jyotsna Rewal Dua) Judge 19th December, 2025(sanjeev) ::: Downloaded on - 19/12/2025 20:48:10 :::CIS