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Supreme Court - Daily Orders

Ajay Kumar vs Directorate Of Enforcement on 26 July, 2021

Bench: Uday Umesh Lalit, Ajay Rastogi

      ITEM NO.41                                   COURT NO.3            SECTION XVI-A
                                      (HEARING THROUGH VIDEO CONFERENCING)

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS

      Transfer Petition (Criminal) No.280/2021

      AJAY KUMAR & ORS.                                                         Petitioner(s)

                                                           VERSUS

      DIRECTORATE OF ENFORCEMENT & ORS.                                         Respondent(s)

      (FOR ADMISSION and I.R.; IA No.84179/2021 – FOR EX-PARTE STAY; and,
      IA No.84176/2021 – FOR EXEMPTION FROM FILING PROOF OF SURRENDER)

      Date : 26-07-2021 This petition was called on for hearing today.

      CORAM :
                                HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                HON'BLE MR. JUSTICE AJAY RASTOGI

      For Petitioner(s)                      Mr.   Manoj Singh, Adv.
                                             Mr.   Sanjay Kumar Visen, AOR
                                             Ms.   Ritu Rastogi, Adv.
                                             Ms.   Adira A. Nair, Adv.

      For Respondent(s)                      Mr. Niraj Shah, Adv.
      (For R-3)                              Ms. Payal Murarka Chauhan, Adv.
                                             Mr. Siddharth Rajkumar Murarka, AOR

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Issue notice, returnable on 06.09.2021. Dasti service, in addition, is permitted. Mr. Siddharth Rajkumar Murarka, learned Advocate accepts notice on behalf of respondent no.3. He prays for and is granted two weeks to put in the affidavit in reply.

Rejoinder, if any, be filed within a week thereafter. List the matter on 06.09.2021 alongwith Writ Petition (Civil) Signature Not Verified No.940 of 2017.

Digitally signed by Dr.

Mukesh Nasa Date: 2021.07.27 09:53:47 IST Reason:

                           (MUKESH NASA)                               (VIRENDER SINGH)
                           COURT MASTER                                 BRANCH OFFICER