Supreme Court - Daily Orders
Ajay Kumar vs Directorate Of Enforcement on 26 July, 2021
Bench: Uday Umesh Lalit, Ajay Rastogi
ITEM NO.41 COURT NO.3 SECTION XVI-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.280/2021
AJAY KUMAR & ORS. Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT & ORS. Respondent(s)
(FOR ADMISSION and I.R.; IA No.84179/2021 – FOR EX-PARTE STAY; and,
IA No.84176/2021 – FOR EXEMPTION FROM FILING PROOF OF SURRENDER)
Date : 26-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Manoj Singh, Adv.
Mr. Sanjay Kumar Visen, AOR
Ms. Ritu Rastogi, Adv.
Ms. Adira A. Nair, Adv.
For Respondent(s) Mr. Niraj Shah, Adv.
(For R-3) Ms. Payal Murarka Chauhan, Adv.
Mr. Siddharth Rajkumar Murarka, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 06.09.2021. Dasti service, in addition, is permitted. Mr. Siddharth Rajkumar Murarka, learned Advocate accepts notice on behalf of respondent no.3. He prays for and is granted two weeks to put in the affidavit in reply.
Rejoinder, if any, be filed within a week thereafter. List the matter on 06.09.2021 alongwith Writ Petition (Civil) Signature Not Verified No.940 of 2017.
Digitally signed by Dr.Mukesh Nasa Date: 2021.07.27 09:53:47 IST Reason:
(MUKESH NASA) (VIRENDER SINGH)
COURT MASTER BRANCH OFFICER