Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(10) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942 (10)[ "tax" means the advertisement tax.] [Inserted by Notification No. 3025-721-1206-V-SR-81, dated 21-11-1981.]
