Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 18 November, 2024

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Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 18 November, 2024

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.59                         COURT NO.13                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                     Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                           Respondent(s)

     IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 81717/2020 - EX-PARTE STAY
     IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39927/2021 - INTERVENTION APPLICATION
     IA No. 25111/2021 - INTERVENTION APPLICATION)

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL)

     Diary No(s). 19854/2020 (XVII-A)
     ( FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION) Date : 18-11-2024 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA For Appellant(s) Mr. Abhishek Agarwal, AOR Signature Not Verified Digitally signed by KAPIL TANDON Date: 2024.11.18 Mr. Shivam Singh, Adv.

18:39:30 IST

Reason: Mr. Manish Kumar, AOR Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv.

For Respondent(s) Dr. Sushil Kumar Gupta, Adv.

Mrs. Sunita Gupta, Adv.

Mr. Manan Verma, AOR Ms. Arundhaty Katju, Adv.

Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.

Ms. Prakriti Anand, Adv.

Ms. Nitai Agarwal, Adv.

Ms. Lisa Sankrit, Adv.

Ms. Ritika Meena, Adv.

Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R

1. Issue notice on IA No. 25111/2021 (Intervention Application).

2. List for final disposal on 04.02.2025 at 2 p.m. (KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)

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Supreme Court - Daily Orders