Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 32 in The Bihar Journalist Welfare Fund Rules, 2010 32. For the matters not covered in these Rules, the necessary approval of the Departmental Minister shall be obtained on the basis of the recommendation of the Steering Committee.
