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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2)(d) in The Gujarat Khadi and Village Industries Act, 2006

(d)the transfer, in whole or in part, of the assets, rights and liabilities of the Board (including the rights and liabilities under any contract made by it) and the terms and conditions of such transfer;