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State of Gujarat - Section

Section 5 in Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1973

5. Repeal of Guj. Ord. of 1973.- The Gujarat Ministers' Salaries and Allowances (Amendment) Ordinance, 1973 (Guj. Ord. of 1973) is hereby repealed and the provisions of section 7 of the Bombay General Clauses Act, 1904 (Bom. I of 1904) shall apply to such repeal as if that Ordinance were an enactment.