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[Cites 0, Cited by 0] [Section 331(3)] [Section 331] [Entire Act]

State of Tamilnadu - Subsection

Section 331(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)by notice require the owner or other person who has done such work to fill up or demolish such work in such manner as the Commissioner shall direct; or