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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2) in The Maharashtra Universities Act, 1994

(2)[ (a) The Dean of the Faculty shall be elected by the members of the faculty from amongst themselves and shall not be eligible for election for a second consecutive term.
(b)No member assigned by the Academic Council on the Faculty shall be eligible to contest the election to the post of the Dean.]