Delhi High Court - Orders
First Appellate Authority, Ngt vs Subhash Chandra Aggarwal on 29 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5140/2015, CM APPL. 9320/2015 (Stay)
FIRST APPELLATE AUTHORITY, NGT ..... Petitioner
Through: Mr. Anirudha Deshmukh, Adv.
versus
SUBHASH CHANDRA AGGARWAL ..... Respondent
Through: Mr. T. Sudhakar, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 29.04.2022 Due to paucity of time, the matter could not be heard today. List on 06.03.2023.
YASHWANT VARMA, J. APRIL 29, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52