Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(c) in The Competition Commission of India (General) Regulations, 2009

(c)to scrutinize all information, references, applications or documents so received to find out whether they are in conformity with the rules and regulations;