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State of Bihar - Section

Section 8 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953

8.

The Chairman shall send to every member at least seven days' notice of all meetings except an adjourned meeting. The notices shall set forth clearly and fully the business to be transacted at the meetings:Provided that in case of any sudden emergency, the Chairman shall be competent to call a meeting at a shorter notice.