Section 18(2)(iii) in The U.P. Document Writers Licensing Rules, 1977

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(iii) in The U.P. Document Writers Licensing Rules, 1977

(iii)The licensee shall not make any demand from parties in the name of any person or persons connected with the office or accept any sums on their behalf.

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State of Uttar Pradesh - Subsection

Section 18(2)(iii) in The U.P. Document Writers Licensing Rules, 1977