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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Tripura - Subsection

Section 144(a) in The Tripura Co-operative Societies Act, 1974

(a)any member of a society transfers any property or interest in property in contravention of sub-section (2) of Section 49 or any person knowingly acquires, or abets in the acquisition of, such property; or