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State of Kerala - Section

Section 131 in Kerala Factories Rules, 1957

131. Register of accidents and dangerous occurrences.

- The manager of every factory shall maintain a Register of all accidents and dangerous occurrences which occur in the factory in Form No. 26 showing the-
(a)Name of injured persons (if any),
(b)Date of accident or dangerous occurrence
(c)Date of report on Form No. 18 to Inspector
(d)Nature of accident or dangerous occurrence
(e)Date of return of injured person to work.
(f)Number of days of absence from work of injured person.