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State of Assam - Section

Section 97 in Instructions Relating to Liquor

97. Retail licences for bhang, collection of bhang or sale or consumption prohibited.

- Licence for the retail sale of bhang are settled by auction with the highest bidder and issued in Form No. 2 of Schedule XXXI (S. IV-Hemp Drugs). The collection of bhang for sale or consumption as an intoxicant is prohibited without a licence.