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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(d) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(d)employ only those devices, equipment, or software, which are duly registered with or approved orcertified by the Authority or agency specified by the Authority for this purpose as necessary, and arein accordance with the standards and specifications laid down by the Authority for this purpose;