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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(7)(b) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(b)where the Corporation does not propose to pay the aforesaid compensation and charges, hand over possession of the land to the Corporation or the purpose for which it has been acquired.