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Bombay High Court

Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 7 July, 2025

                                                                                              46(2) FA-1604-2016.doc




                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           Digitally signed
           by
                                                   CIVIL APPELLATE JURISDICTION
           HUSENBASHA
HUSENBASHA RAHAMAN
RAHAMAN    NADAF
NADAF
           Date:
           2025.07.08
           18:17:28 +0530                              FIRST APPEAL NO. 1604 OF 2016

                               Fortpoint Automotive Private Limited And Anr.              ....Appellant
                                     V/s
                               The Investigation Officer, BMC And Ors.                      ....Respondents

                                                                   ****
                               None for the Applicant.
                               Mr. Pradeep M. Patil i/b. Respondent-BMC.
                                                               ****
                                                                    CORAM : M.M. SATHAYE, J.

DATE : 7th JULY, 2025 P.C. :

. Place First Appeal for admission on 21.07.2025.
(M.M. SATHAYE, J.) Husen Page 1 of 1 ::: Uploaded on - 08/07/2025 ::: Downloaded on - 01/08/2025 23:18:28 :::