Bombay High Court
Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 7 July, 2025
46(2) FA-1604-2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by
CIVIL APPELLATE JURISDICTION
HUSENBASHA
HUSENBASHA RAHAMAN
RAHAMAN NADAF
NADAF
Date:
2025.07.08
18:17:28 +0530 FIRST APPEAL NO. 1604 OF 2016
Fortpoint Automotive Private Limited And Anr. ....Appellant
V/s
The Investigation Officer, BMC And Ors. ....Respondents
****
None for the Applicant.
Mr. Pradeep M. Patil i/b. Respondent-BMC.
****
CORAM : M.M. SATHAYE, J.
DATE : 7th JULY, 2025 P.C. :
. Place First Appeal for admission on 21.07.2025.
(M.M. SATHAYE, J.) Husen Page 1 of 1 ::: Uploaded on - 08/07/2025 ::: Downloaded on - 01/08/2025 23:18:28 :::