Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Assam - Subsection Section 43(c) in Rabindranath Tagore University Act, 2017 (c)to examine every proposal for new expenditures involving sum of money exceeding rupees five lakh and to advice the Executive Council thereon;
