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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(e) in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

(e)On being satisfied the Commissioner of Commercial Taxes, by an office order, shall pay the amount of claim from the budget provisions of its head to the nominated dependent or legal dependent of the deceased through the circle-in-charge.