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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6)(h) in The U.P. Harcourt Butler Technical University Act, 2016

(h)organize research and development audit and prepare report thereof for University and also to maintain research and development data of University on session basis according to the provisions of the Statutes, and make necessary recommendations to the Academic Council/Executive Council, as applicable, for implementation;