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Himachal Pradesh High Court

Krishan Kumar & Ors vs . Med Ram & Ors on 25 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Krishan Kumar & ors Vs. Med Ram & ors RSA No. 607 of 2008 .

25.5.2022 Present: Mr. K.R. Kashyap, Advocate, for the appellant.

Mr. Surender Verma, Advocate, for respondents No. 1 to 3.

It appears that records have not been requisitioned. The same be now requisitioned so as to reach this Court well before the next date of hearing.

List on 1.7.2022.

(Tarlok Singh Chauhan) Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:05:50 :::CIS