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Himachal Pradesh High Court

Biri Singh vs . Anant Ram & Anr. on 13 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Biri Singh Vs. Anant Ram & Anr.

CMP(M) No. 150/2023 13.09.2023 Present: Mr. Ashwani K. Sharma, Advocate, for the .

applicant.

Mr. R.L. Chaudhary, Advocate, for the respondents.

Learned counsel for the respondents stated that reply to the application has been filed in the Registry of this of Court on 2nd September, 2023. However, the same is not available on record. Registry is directed to trace and place the rt same on record, if in order.

As prayed, list on 7th October, 2023.

( Sushil Kukreja ) Judge 13th September, 2023 (raman) ::: Downloaded on - 13/09/2023 20:39:32 :::CIS