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Punjab-Haryana High Court

Pinki Rani vs State Of Punjab & Anr on 14 September, 2018

Author: Surinder Gupta

Bench: Surinder Gupta

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH.

                                         Crl. Misc. No.M-33838 of 2017(O&M)
                                         Date of Decision: September 14, 2018

Pinki Rani
                                                      ..........PETITIONER

                                 VERSUS


State of Punjab and another
                                                      ........RESPONDENTS


CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA

Present:     Mr. Rakesh Sobti, Advocate
             for the petitioner .

             Mr. Ramandeep Sandhu, Sr. D.A.G, Punjab
             for respondent No. 1.

             Mr. Raman Sharma, Advocate
             for respondent No. 2.

                    *******

SURINDER GUPTA, J (Oral)

For orders see judgment of even date passed in CRM-M No. 14787 of 2017, titled as Deepak Kumar and another Vs. State of Punjab and another.

(SURINDER GUPTA) September 14, 2018 JUDGE Jyoti-II Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 07-10-2018 04:04:32 :::