Punjab-Haryana High Court
Pinki Rani vs State Of Punjab & Anr on 14 September, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No.M-33838 of 2017(O&M)
Date of Decision: September 14, 2018
Pinki Rani
..........PETITIONER
VERSUS
State of Punjab and another
........RESPONDENTS
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Rakesh Sobti, Advocate
for the petitioner .
Mr. Ramandeep Sandhu, Sr. D.A.G, Punjab
for respondent No. 1.
Mr. Raman Sharma, Advocate
for respondent No. 2.
*******
SURINDER GUPTA, J (Oral)
For orders see judgment of even date passed in CRM-M No. 14787 of 2017, titled as Deepak Kumar and another Vs. State of Punjab and another.
(SURINDER GUPTA) September 14, 2018 JUDGE Jyoti-II Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 07-10-2018 04:04:32 :::