Supreme Court - Daily Orders
G.M Rao vs Indira Gandhi Airport T.D.I Karam. ... on 25 February, 2014
J
CHAMBER MATTERS SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO. 344 OF 2014 IN CONMT.PET.(C)NO. 212/2013
IN C.A. NO. 7876/2011
GULSHAN KUMAR JUYAL & ORS. Petitioner(s)
VERSUS
G.M RAO & ORS Respondent(s)
(With office report )
Date: 25/02/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE KURIAN JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
[Nidhi Ahuja] [Indu Satija] Court Master Assistant Registrar [Signed order is placed on the file.] IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 344 OF 2014 IN CONTEMPT PETITION (CIVIL) NO. 212 OF 2013 IN CIVIL APPEAL NO. 7876 OF 2011 GULSHAN KUMAR JUYAL & ORS. ... Petitioners VERSUS G.M RAO & ORS. ... Respondents O R D E R We have perused the Review Petition and the connected papers. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed.
..................., J. [CHANDRAMAULI KR. PRASAD] ...................., J. [KURIAN JOSEPH] New Delhi;
February 25, 2014.