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Calcutta High Court

C I T W B-Iv vs M/S.Steel Products on 8 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                               I.T.A. 73 of 2000

                         IN THE HIGH COURT AT CALCUTTA
                      Special Jurisdiction (Income Tax )
                                 ORIGINAL SIDE

                               C I T W B-IV, CAL.
                                     Versus
                               M/S.STEEL PRODUCTS

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 8th April, 2014.

            For the   Appellant :

            For the   Respondent : Mr.S.Das, Advocate

THE COURT : It is reported by the Registry of this Court that the matter is pending and no paper book has been filed in the matter till date.

Let requisite numbers of informal paper book be filed by the appellant in the department within six weeks from date failing which the appeal shall stand dismissed without further reference to this Bench. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2