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[Cites 0, Cited by 0] [Section 37U(7)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(7)(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)Suitable trees shall be planted along cluster boundary, on both sides of the major roads, near site office of the mine and over the inactive dumps;