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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(e) in Prevention Of Collision On National Waterways Regulations, 2002

(e)The lights and shapes unless otherwise specified in these regulations shall comply with the positioning and technical details as per the provisions of Annexure-I to International Regulations for prevention of collusion at sea (1972).