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State of Mizoram - Section

Section 58 in Mizoram Police Act, 2011

58. Identifying Policing need and meeting of Community Liaison Group.

- The Community Liaison Group will identify the existing and emerging policing needs of the area, which will be taken into consideration by the Station House Officer/Officer-in-Charge while preparing the annual policing strategy and action plan for his jurisdiction, for submission to the District superintendent of Police. The Community Liaison Group shall perform such other functions as prescribed. It will meet as frequently as necessary, and at least once in each quarter of a year. The meetings of the Community Liaison Group may be attended by the Sub-Divisional Police Officer as well as the officer in charge of the Police Station and the Circle Inspector. The meetings shall be open to public.Chapter - VII Policing in Metropolitan Areas, Major Urban and Other Notified Areas