Himachal Pradesh High Court
B.R.Thakur vs H.P. State Electricity Board on 3 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
B.R.Thakur Versus H.P. State Electricity Board .
CWPOA No. 3703 of 2019.
03.03.2022 Present:- Mr. Sunil Mohan Goel, Advocate, for the petitioner.
None for the respondent.
CMP-T No. 17 of 2022.
Heard. Taking into consideration the peculiar facts and circumstances of the case and, more particularly, the fact that the applicant/petitioner has since retired and is a senior citizen, the application for early hearing is allowed. The application stands disposed of.
CWPOA No. 3703 of 2019.
List the case for final hearing on 05.05.2022 along with CWPOA No. 3336 of 2019.
(Tarlok Singh Chauhan) Judge 3rd March, 2022.
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