Punjab-Haryana High Court
Gurmail Singh vs Rajbir Singh And Another on 30 June, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RSA No.4069 of 2000 (O&M)
Date of Decision:30.06.2014
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Gurmail Singh
. . . . Appellant
Vs.
Rajbir Singh and another
. . . . Respondents
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CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: - Ms. Rahish Pahwa Dudeja, Advocate,
for the appellant.
Mr.Amit Rawal, Sr. Advocate, with
Mr.S.S. Tiwana, Advocate,
for the respondents.
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RAKESH KUMAR JAIN, J.
For order, see detail order of even date passed in RSA No.4068 of 2000 titled as "Gurmail Singh Vs. Rajbir Singh and another".
(RAKESH KUMAR JAIN) 30.06.2014 JUDGE Vivek Pahwa Vivek 2014.07.02 13:45 I attest to the accuracy and integrity of this document