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Punjab-Haryana High Court

Gurmail Singh vs Rajbir Singh And Another on 30 June, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                *****
                                         RSA No.4069 of 2000 (O&M)
                                         Date of Decision:30.06.2014

                                *****
Gurmail Singh
                                                             . . . . Appellant
                                  Vs.

Rajbir Singh and another
                                                          . . . . Respondents
                       *****
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                       *****

Present: - Ms. Rahish Pahwa Dudeja, Advocate,
           for the appellant.

          Mr.Amit Rawal, Sr. Advocate, with
          Mr.S.S. Tiwana, Advocate,
          for the respondents.
                             *****
RAKESH KUMAR JAIN, J.

For order, see detail order of even date passed in RSA No.4068 of 2000 titled as "Gurmail Singh Vs. Rajbir Singh and another".

(RAKESH KUMAR JAIN) 30.06.2014 JUDGE Vivek Pahwa Vivek 2014.07.02 13:45 I attest to the accuracy and integrity of this document