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Chattisgarh High Court

Smt. Babita Neelam Das vs State Of Chhattisgarh And Others 32 ... on 2 August, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        WPS No. 1296/2009
                                 Smt. Babita Neelam Das -v- State of CG and others




2-8-2018

Ms. Sunita Jain, Adv. for the petitioner.

Mr. R.K. Gupta, Dy. Adv. General for the State. As prayed by counsel for the petitioner, case is adjourned.

Sd/-

(Sharad Kumar Gupta) Judge Pathak