Madhya Pradesh High Court
Sterling Agro Industries Ltd. Through vs Madhya Kshetra Vidyut Vitran Co. Ltd. on 9 September, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-9500-2019
The High Court Of Madhya Pradesh
WP-9500-2019
(STERLING AGRO INDUSTRIES LTD. THROUGH Vs MADHYA KSHETRA VIDYUT VITRAN CO. LTD.)
4
Gwalior, Dated : 09-09-2019
Shri Yogesh Singhal, counsel for the petitioner.
Shri Vivek Jain, counsel for the respondents.
Counsel for the respondents submits that the SLP filed before the Hon'ble Supreme Court by the respondents/department is likely to come up for hearing on 11.09.2019, therefore, prays for a short adjournment in the matter.
Considering the same, the case is adjourned. List the matter in the week commencing 23.09.2019.
(VISHAL MISHRA) JUDGE Van VANDANA VERMA 2019.09.16 17:11:27 +05'00'