Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(4)(b) in The Calcutta University Act, 1979.

(b)a vacancy occurs in the office of the Pro-Vice Chancellor for Academic Affairs by reason of death resignation or expiry of the term of his office, removal or otherwise,