Karnataka High Court
Rev Namdeo Laxmain Karkare vs Dr L Shanthakumari Sunder on 28 February, 2024
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NC: 2024:KHC:8348
MFA No. 6583 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE R. NATARAJ
MISCELLANEOUS FIRST APPEAL NO. 6583 OF 2023 (CPC)
BETWEEN:
1. REV NAMDEO LAXMAIN KARKARE
S/O LATE MR LAXMAN NAMDEO,
AGED ABOUT 75 YEARS,
MEMBER - COUNCIL OF BISHOPS, BISHOP,
GUJARAT REGIONAL CONFERENCE,
BANGALORE REGIONAL CONFERENCE
METHODIST CHURCH IN INDIA,
BALDWIN METHODIST EDUCATIONAL CENTRE,
NO. 13, CONVENT ROAD,
RICHMOND TOWN, BANGALORE - 560 028,
EMAIL. [email protected],
BANGALORE [email protected].
2. REV. SEBASTIAN RAVI KUMAR,
Digitally SON OF RAJAPPA GERSHOM,
signed by BS
RAVIKUMAR AGED ABOUT 51 YEARS,
Location: DISTRICT SUPERINTENDENT, BANGALORE,
HIGH
COURT OF RICHMOND TOWN METHODIST CHURCH,
KARNATAKA
NO. 4, KINGSTON ROAD, RICHMOND TOWN,
BANGALORE - 560 025.
3. REV DAVID LIVINGSTON,
SON OF MR. C THEODORE,
AGED ABOUT 50 YEARS
DISTRICT SUPERINTENDENT, GOA,
SENIOR PASTOR, METHODIST CHURCH, PANJIM,
PRESENTLY AT BANGALORE
AT BALDWIN BOYS HIGH SCHOOL,
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MFA No. 6583 of 2023
NO. 14, HOSUR ROAD,
BANGALORE - 560 025.
4. REV MOHAN KUMAR,
S/O REV NARSINGH
AGED ABOUT 35 YEARS,
PASTOR, INDIRANAGAR METHODIST CHURCH,
13TH MAIN ROAD, HAL II STAGE,
INDIRANAGAR, BANGALORE - 560 025
...APPELLANTS
(BY SRI. LATHA S. SHETTY, ADVOCATE)
AND:
1. DR. L. SHANTHAKUMARI SUNDER, IAS (RETD),
FORMER ADDL. CHIEF SECRETARY,
GOVERNMENT OF KARNATAKA,
DAUGHTER OF LATE SUNDER SINGH,
AGED ABOUT 73 YEARS,
RESIDING AT NO. 57, MCHS COLONY,
21ST MAIN, 5 A CROSS, BTM II STAGE,
BANGALORE - 560 076.
2. DR. STANLEY CECIL MACADEN,
DIRECTOR, BAPTIST HOSPITAL (REGTD.),
SON OF CECIL MACADEN,
AGED ABOUT 76 YEARS,
RESIDING AT NO. 577, 16TH B MAIN,
3RD BLOCK, KORAMANGALA,
BANGALORE - 560 034.
3. MRS. GIFTY ABEY JOHN,
FORMER TECHNOCRAT,
WIFE OF ABEY JOHN,
AGED ABOUT 67 YEARS,
RESIDING AT 109, PETRA PARK APARTMENTS,
EMRLAD BLOCK 1, RAMAMURTHY NAGAR
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MAIN ROAD, BANGALORE - 560 016.
4. MR. J M RAJAMANIKAM,
INDUSTRIALIST,
SON OF LATE L.G JOHN,
AGED ABOUT 54 YEARS,
RESIDING AT 101 SRK ORCHIDS,
1ST C MAIN, JAKASANDRA EXTENSION,
KORAMANGALA, 1ST BLOCK,
BANGALORE - 560 034.
5. MR. T.P. ARTHUR,
FORMER BANKER,
SON OF LATE S THEODORE,
AGED ABOUT 66 YEARS,
RESIDING AT NO. F 004,
WILSON MANOR APARTMENT,
13TH CROSS, WILSON GARDEN,
BANGALORE - 560 027.
6. BISHOP ANIL KUMAR SERVAND,
S/O MR. JOHN SERVAND,
AGED ABOUT 66 YEARS,
PRESIDENT COUNCIL OF BISHOPS, BISHOP,
BOMBAY REGIONAL CONFERENCE,
NORTH INDIA REGIONAL CONFERENCE,
BENGAL REGIONAL CONFERENCE,
HAVING OFFICE AT 21, Y.M.C.A ROAD,
MUMBAI CENTRAL, MUMBAI - 400 008,
MAHARASHTRA.
7. BISHOP SUBODH C MONDAL,
S/O MR. GURU CHARAN MANDAL,
AGED ABOUT 69 YEARS,
SECRETARY - COUNCIL OF BISHOPS, BISHOP
DELHI REGIONAL CONFERENCE,
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MFA No. 6583 of 2023
AGRA REGIONAL CONFERENCE,
LUCKNOW REGIONAL CONFERENCE,
METHODIST CHURCH IN INDIA,
HAVING OFFICE AT BISHOPS HOUSE,
17, BOULEWARD (NITYANAND) ROAD,
DELHI - 110 054.
8. BISHOP M A DANIEL,
S/O ALFRED PHILIP MUNNANGI,
AGED ABOUT 67 YEARS,
MEMBER - COUNCIL OF BISHOPS, BISHOP,
HYDERABAD REGIONAL CONFERENCE,
MADHYA PRADESH REGIONAL CONFERENCE,
METHODIST CHURCH IN INDIA,
HAVING OFFICE AT BISHOPS HOUSE,
5-8-336, CHAPEL ROAD,
HYDERABAD - 500 001, A.P.
9. BISHOP E D YESURATHNAM,
S/O MR. ERRAWALLA DANIEL,
AGED ABOUT 69 YEARS
MEMBER COUNCIL OF BISHOPS, BISHOP,
CHENNAI REGIONAL CONFERENCE,
MORADABAD REGIONAL CONFERENCE,
METHODIST CHURCH IN INDIA,
HAVING OFFICE AT BKN EDUCATIONAL CENTRE,
5/6, RITHERDON ROAD, BALAR KALVI,
NILAYAM CAMPUS VETARY,
CHENNAI - 600 00, TAMIL NADU.
10. METHODIST CHURCH IN INDIA,
METHODIST CENTER,
NO. 21, YMCA ROAD, MUMBAI,
REPRESENTED BY ITS
GENERAL SECRETARY.
...RESPONDENTS
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MFA No. 6583 of 2023
(BY SRI. MARUTHI S.H, ADVOCATE FOR C/R1 TO R5)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
PRAYING TO SET ASIDE THE ORDER DATED 22.06.2023
PASSED ON I.A. NO. 1 IN O.S.NO. 3793/2023 ON THE FILE OF
THE XXXV ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant has filed a memo to withdraw the appeal.
The memo is placed on record.
In view of the memo the appeal is dismissed as withdrawn.
Sd/-
JUDGE KBM List No.: 1 Sl No.: 31 CT: BHK