Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 29 October, 2014
Bench: Chief Justice, Ranjana Prakash Desai, A.K. Sikri
ITEM NO.804 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 184/2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW& ORS. Respondent(s)
Date : 29/10/2014 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Dr.Subramanian Swamy,
Petitioner-in-person.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 30th October, 2014 before an appropriate Bench.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.10.30 17:10:15 IST Reason: