Gujarat High Court
Stup vs Ahmedabad on 17 October, 2008
Author: M.R. Shah
Bench: M.R. Shah
Gujarat High Court Case Information System
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IAAP/3920/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN.
UNDER ARBITRATION ACT No. 39 of 2008
==========================================
STUP
CONSULTANTS PVT LTD - Petitioner(s)
Versus
AHMEDABAD
MUNICIPAL CORPORATION - Respondent(s)
==========================================
Appearance
:
MR DC DAVE
for Petitioner(s) : 1,
None for Respondent(s) :
1,
==========================================
CORAM
:
HONOURABLE
MR.JUSTICE M.R. SHAH
Date
: 17/10/2008
ORAL
ORDER
NOTICE returnable on 28th November, 2008.
(M.R. SHAH, J.) siji Top