Section 86(1)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

(b)if such produce has been cut or gathered, at or near the threshing floor or place for treading out grain or the like or fodder stack :

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