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Himachal Pradesh High Court

Oriental Ins. Co. vs . Kewal Ram Chauhan on 9 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Oriental Ins. Co. Vs. Kewal Ram Chauhan FAO(MVA) No. 92 of 2021 .

9.3.2022 Present: Mr. Ishan Sharma, Advocate, for the appellant.

Mr. Digvijay Singh Thakur, Advocate, for respondent No. 1.

Fresh steps for the service of respondent No. 4 not taken. The needful be done within two days, failing which, the appeal against the said respondent shall stand dismissed, subject to all just exceptions. In the event of steps being taken within a week, issue notice to respondent No.4, returnable for 20.4.2022.

(Tarlok Singh Chauhan) Judge March 9, 2022 (Kalpana) ::: Downloaded on - 10/03/2022 20:11:48 :::CIS