Section 55 in The Manipur Municipalities Act,1994.
55. Right of Government Officers to attend, address and take part in the meeting of the Nagar Panchayat or of the Council.
- The Deputy Commissioner, the Director and such other officers a the State Government may, by general or special order specify in this behalf, shall be entitled to attend any meeting of a Nagar Panchayat or of a Council within their jurisdiction, address it on any matter affecting the work of their department and take. part in the meetings thereof, but shall not have the right to vote.
