(f)"demand liabilities" means liabilities which must be met on demand, and "time liabilities" means liabilities which are not demand liabilities;(ff)[ "Deposit Insurance Corporation" means the Deposit Insurance Corporation established under section 3 of the Deposit Insurance Corporation Act, 1961 (47 of 1961);] [Inserted by Act 47 of 1961, Section 51 and Sch. II (w.e.f. 1.1.1962).]
